Section 465(1)(c) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 465(1)] [Section 465] [Entire Act]

Union of India - Subsection

Section 465(1)(c) in The Income Tax Act, 2025

(c)to whom a summons is issued under section 246(1), either to attend to give evidence or to produce books of account or other documents at a certain place and time omits to attend or produce books of account or documents at the place or time; or

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Union of India - Subsection

Section 465(1)(c) in The Income Tax Act, 2025