Section 16(1) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961
(1)The extent of land leased out to any co-operative farming society by any public trust under this Chapter shall not exceed the difference between-(i)the extent of land in standard acres equal to five tinier the number of members of such society; and(ii)the total extent of land in standard acres already held by such members.
