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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2) in The Gujarat Agricultural Lands Ceiling Act, 1960

(2)Where any survey number or sub-division of a survey number is excluded under clause (a) of sub-division (1), the person holding it shall be entitled to hold it, notwithstanding the provisions of Section 6.