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[Cites 0, Cited by 3] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(1) in The Indian Veterinary Council Act, 1984

(1)The Council may, with the previous approval of the Central Government, make regulations, not inconsistent with the provisions of this Act and the rules made under section 64, to carry out the purposes of Chapters II, III, IV and V.