Delhi High Court - Orders
Dera Ismail Lkhan Cooperative House ... vs Dda And Ors on 13 January, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8995/2011
DERA ISMAIL LKHAN COOPERATIVE HOUSE BUILDING
SOCIETY LTD ..... Petitioner
Through: Mr. Rajiv Kumar Ghawana, Mr.
Ranjit Singh, Advocates.
versus
DDA AND ORS ..... Respondents
Through: Mr. Bankey Bihari, Mr. Birendra
Bikram, Advocates for R-3 and R-4
and R-6.
Ms. Shobhna Takiar, standing counsel
along with Mr. Kuljeet Singh,
Advocate.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 13.01.2023 It is already 04:45 PM. No time left. List on 06.07.2023.
BY ORDER COURT MASTER JANUARY 13, 2023/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:17.01.2023 17:21:19