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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Hindu Religious Endowments Act, 1951

(1)Subject to the provisions of this Act, the general superintendence of all religious institutions and endowments shall vest in the Commissioner.[* * *] [Omitted vide O.H.R.E. (Amendment) Act, 1954-O.A. No. 18 of 1954.]