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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(2)Nothing in sub-rule (1) shall apply in respect of walls and ceilings of, and partitions in, a latrine or urinal or any portions of such walls ceilings and partitions which are laid in glazed tiles or otherwise-finished lo prove a smooth-polished impervious surface, but such walls, ceilings partitions or portions thereof shall be washed with suitable detergents and disinfectants at least once in every period of four months.