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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(15) in Bihar Education Code, 1961

(15)In all tournaments in which teams from schools recognised by the Department take part, arrangements should be made, as far as possible, for the preliminary rounds to be played away from the headquarters of the tournament. The only matches to be played at headquarters should be the final excepting preliminary rounds between any schools actually situated at the headquarters.