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[Cites 0, Cited by 0] [Section 314] [Entire Act]

State of Goa - Subsection

Section 314(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(2)Every District Special Notary shall have authority to issue (whether on complaint or otherwise) any order consistent with this Act, which he considers necessary in respect of any act or omission of any Special Notary subordinate to him.