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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(4)(ii) in The Motor Vehicles Act, 1988

(ii)establish a medium and long term planning framework for all forms of road transport, identify areas for the development of transport improvement infrastructure across India in consultation with the authorities and agencies related to ports, railways and aviation as well as with local and State level planning, land holding and regulatory authorities for the delivery of an integrated multimodal transport system;