Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A(8)] [Section 6A] [Entire Act] State of Rajasthan - Subsection Section 6A(8)(ii) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956 (ii)medical attendance or travelling allowances for such journey performed by him; and