Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Haryana - Subsection Section 25(1)(i) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006 (i)affecting the admission or enrolment of students or prescribing examinations to be recognized as equivalent to the University examinations; and