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[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Gujarat - Subsection

Section 180(2) in The Gujarat Panchayats Act, 1993

(2)Without prejudice the generality of the provisions of sub-section (1) the State Government may entrust to a district panchayat scheme for economic development and social justice in relation to the following matters, namely:-