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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(7) in Rajasthan Co-operative Societies Act, 2001

(7)[] [Renumbered '(5)' by Rajasthan Act No. 11 of 2016, dated 25.4.2016.] The process of election of co-operative society, once started shall not. be stopped or postponed for any reason, save for a natural calamity or break down of law and order.