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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1)(e) in The Chhattisgarh State Electricity Board General Provident Fund Regulations, 2001

(e)To pay out .............. expenses on a scale appropriate on the applicants status in connection with marriage, funeral or ceremonies which by his religion it is incumbent on him to perform.