Himachal Pradesh High Court
Churamani vs . State Of H.P. & Others on 31 March, 2022
Bench: Sabina, Satyen Vaidya
Churamani vs. State of H.P. & others .
CWP No. 6596 of 2021 31.3.2022 Present: Ms. Manisha Thamta, Advocate, on behalf of Mr. Prashant Chaudhary, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1.
Learned Additional Advocate General appearing on behalf of respondent No.1 seeks more time to file reply.
List again on 25.7.2022.
(Sabina) Judge (Satyen Vaidya) Judge 31st March, 2022 (kck) ::: Downloaded on - 31/03/2022 20:14:09 :::CIS