Allahabad High Court
Lal Chand Throu.Legal Representative ... vs Bharat Lal Saroj Sub Division Officer ... on 13 September, 2022
Author: Rajeev Singh
Bench: Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2341 of 2019 Applicant :- Lal Chand Throu.Legal Representative Real Son Monu Kumar Opposite Party :- Bharat Lal Saroj Sub Division Officer Alapur Ambedkar Nagar Counsel for Applicant :- Mohammad Aslam Beg Hon'ble Rajeev Singh,J.
Case called out.
No one has put in appearance on behalf of the applicant.
Accordingly, the appeal is dismissed for want of prosecution.
Order Date :- 13.9.2022 Gaurav/-