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State of Rajasthan - Section

Section 30 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

30. Exemption from observing requirements.

- Where in the special circumstances in any case, it appears to an Inspector to be impracticable to comply literally with any requirement of these rules, he shall consult the Superintendent and the Superintendent may, on such reference, if he thinks fit, dispense with the observance of such requirement.