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State of West Bengal - Section

Section 82 in West Bengal Municipal Corporation Act, 2006

82. Attachment of Municipal Fund for securing any payment into Sinking Fund.

- If the Corporation fails to make any payment or to transfer any sum under sub-section (4) or sub-section (5), of section 80, the State Government may attach the Municipal Fund or any portion thereof and, thereupon, the provisions of section 81 shall apply mutatis mutandis.