Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19] [Section 377(1)] [Section 377] [Entire Act]

Union of India - Subsection

Section 377(1)(b) in The Code of Criminal Procedure, 1973

(b)to the High Court, if the sentence is passed by any other Court.]