Karnataka High Court
L And T Gen Ins Co Ltd vs Pramila on 24 April, 2024
-1-
NC: 2024:KHC-K:3214
RP No. 200018 of 2024
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 24TH DAY OF APRIL, 2024
BEFORE
THE HON'BLE MR. JUSTICE G BASAVARAJA
REVIEW PETITION NO.200018 OF 2024
IN
MFA NO.202037/2017
BETWEEN:
L AND T GEN. INS. CO. LTD.,
1ST FLOOR, SHUBHAM BUILDING,
# 7, MAGRATH ROAD, BENGALURU
(NOW REPRESENTED BY AUTOHR4IZED SIGNATORY
HDFC ERGO GIC LTD.,
AS L AND T GIC LTD., IS MERGED UNDER
HDFC ERGO GIC LTD., S V PATEL CHOWK,
KALABURAGI-585401.)
...PETITIONER
(BY SMT. PREETI PATIL MELKUNDI, ADVOCATE)
AND:
Digitally signed
by RAMESH
MATHAPATI 1. PRAMILAW/O SANJEEV REDDY
Location: High
Court of AGE: 43 YEARS, OCC: HOUSEHOLD
Karnataka
2. SNEHA D/O SANJEEV REDDY
AGE: 21 YEARS, OCC: STUDENT
3. JAIPAL REDDY S/O SANJEEV REDDY
AGE: 19 YEARS, OCC: STUDENT
4. SHARADAMMA W/O MAHIPALREDDY
AGE: 70 YEARS, OCC: NIL
ALL R/O: VILLAGE KUSHNOOR,
TQ: AND DIST: KALABURAGI-585101.
-2-
NC: 2024:KHC-K:3214
RP No. 200018 of 2024
5. MAHAMAD SAB S/O NOT KNOWN,
AGE: MAJOR, OCC: AGRICULTURE
AND OWNER OF TRACTOR BEARING
NO. KA-32/TA-1368/69
R/O: VILLAGE KOTHANPALLI,
TQ: SEDAM, DIST: KALABURAGI-585101.
...RESPONDENTS
THIS REVIEW PETITION IS FILED U/O 47 RULE 1 R/W
SEC 114 OF THE CPC, PRAYING TO ALLOW THE REVIEW
PETITION AND REVIEW IN MFA NO.202037/2017, THE ORDER
DATED:28.03.2023 AND ETC.
THIS PETITION, COMING ON FOR HEARING
INTERLOCUTARY APPLACATION, THIS DAY, THE COURT MADE
THE FOLLOWING:
ORDER
Learned counsel for the review petitioner has filed a memo for withdrawal of the petition. The memo is taken on record.
2. In view of the memo, the review petition is dismissed as withdrawn.
In view of the disposal of the petition, IA.No.1/2024 does not require consideration. Accordingly, the same is disposed of.
Sd/-
JUDGE MSR List No.: 1 Sl No.: 33 CT: VD