Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Himachal Pradesh - Subsection Section 74(a) in The Himachal Pradesh Excise Act, 2011 (a)to keep such measures, weights and instruments as the Financial Commissioner may prescribe, and to keep the same in good condition; and
