Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

(3)The head office of the Board shall be at Delhi or at such other place as the Central Government may, by notification in the Official Gazette, specify.