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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(2)(f) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(f)the conduct of examinations and other methods of evaluation, including the terms of office and appointment and the duties of examining bodies, examiners and moderators;