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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Bombay Presidency - Subsection

Section 34(5) in The Bombay University Act, 1974

(5)The function of the Students' Council shall be to -
(i)supervise and co-ordinate the activities of the different Students' Associations, societies and other organisations;
(ii)recommend to the Executive Council the financial allocation to be made for the activities to be undertaken under the relevant budgetary heads;
(iii)allocate funds for the different activities of the Students Associations, societies and other organisations, as sanctioned by the Executive Council;
(iv)submit an annual report, of its work, together with a statement of its accounts to the Executive Council, within a date to be fixed by it;
(v)make recommendations to the Executive Council regarding any matter affecting the corporate life or welfare of the students; and
(vi)make recommendations to the Executive Council regarding the facilities existing for instruction.