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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(4)The Inspector shall also mark the date of stamping on all weights, measures (other than glass, earthenware and enamelled metal measure(s) and weighing and measuring instruments, except when the size of such weight, measure, or instrument makes it impracticable.