Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 37 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 37. Provident and Pension Funds:- The University shall constitute for the benefit of its employees such provident fund and pension fund or provide such insurance scheme as it may deem fit in such manner and subject tosuch conditions as may be prescribed.
