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[Cites 0, Cited by 2] [Entire Act]

Madras Presidency - Section

Section 103 in Madras Estates Land Act, 1908

103. Obligation to report irregularity in distraining.

- The sale officer shall bring to the notice of the Collector any material irregularity committed by the distrainer under colour of this Act, and may, in such case,'postpone the sale pending the Collector's order.