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[Cites 0, Cited by 0] [Section 191(3)] [Section 191] [Entire Act]

State of Tamilnadu - Subsection

Section 191(3)(i) in Tamil Nadu District Municipalities Act, 1920

(i)position, materials and methods of construction of hearths, smoke-escapes, chimneys, staircases, latrines, drains, [cesspools] [Inserted by Tamil Nadu Act 23 of 1987.];