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State of Rajasthan - Section

Section 108 in The Rajasthan Distilleries Rules, 1977

108. Marking of casks and metal drums.

- Casks or metal drums after being filled for issue, must have legibly cut, branded or marked in oil paint on one head the capacity in litres, the consecutive number of the cask, and the name or other distinctive mark or trade mark of the distillery.