Chattisgarh High Court
Union Of India vs State Of Chhattisgarh 22 Wp/4776/2005 ... on 16 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 736 of 2018 Union of India Versus State of Chhattisgarh & another WPC No. 761 of 2018 SB : Hon'ble Shri Justice Sanjay K. Agrawal 16/04/18 Mr. Vaibhav P. Shukla, counsel for the petitioner.
Mr. Arun Sao, Dy. A.G. for the State. Learned State counsel prays for and is granted 6 weeks' time to file reply.
Sd/-
(Sanjay K. Agrawal) Judge Kvr