Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16]

Chattisgarh High Court

Union Of India vs State Of Chhattisgarh 22 Wp/4776/2005 ... on 16 April, 2018

HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 736 of 2018 Union of India Versus State of Chhattisgarh & another WPC No. 761 of 2018 SB : Hon'ble Shri Justice Sanjay K. Agrawal 16/04/18 Mr. Vaibhav P. Shukla, counsel for the petitioner.

Mr. Arun Sao, Dy. A.G. for the State. Learned State counsel prays for and is granted 6 weeks' time to file reply.

Sd/-

(Sanjay K. Agrawal) Judge Kvr