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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(a) in Tamil Nadu Aliyasantana Act, 1949

(a)In the absence of such descendants, one-half of the property shall devolve on the kavaru of the intestate's mother and the other half on her husband.