Section 2(1)(c) in The Mental Healthcare (State Mental Health Authority) Rules, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"non-official member" means a member of the State Authority nominated under clauses (g) to (n) of sub-section (1) of section 46 of the Act;

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