Delhi High Court - Orders
Brig Dinesh Khatri & Anr vs The State Govt Of Nct Of Delhi & Anr on 6 October, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~29 & 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 720/2018 & CRL.M.A. 4378/2018, CRL.M.A. 4379/2018
BRIG DINESH KHATRI & ANR ..... Petitioner
Through: Ms. Naghma Imtiaz, Mr. Ahmad, Mr.
Saif, Ms. Sidra and Ms. Maria,
Advocates
versus
THE STATE GOVT OF NCT OF DELHI & ANR ..... Respondents
Through: Ms. Nandita Rao, ASC with Mr.
Jasraj Singh Chabra, Advocate
Mr. Rohit Khurana and Mr.Nishit
Yogi, Advocates for R-2
+ W.P.(CRL) 721/2018 & CRL.M.A. 4392/2018, CRL.M.A.
4393/2018, CRL.M.A. 4863/2018
BRIG DINESH KHATRI & ORS ..... Petitioners
Through: Ms. Naghma Imtiaz, Mr. Ahmad, Mr.
Saif, Ms. Sidra and Ms. Maria,
Advocates
versus
THE STATE GOVT OF NCT OF DELHI & ANR..... Respondents
Through: Ms. Nandita Rao, ASC with Mr.
Jasraj Singh Chabra, Advocate
Mr. Rohit Khurana and Mr.Nishit
Yogi, Advocates for R-2
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.10.2023 [The proceeding has been conducted through Hybrid mode] At joint request, list on 07.12.2023.
TUSHAR RAO GEDELA, J OCTOBER 6, 2023/ms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 21:36:38