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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

3. Classification of Manufactories.

- The provisions of these rules shall apply to the manufactories established for the following purposes:
(a)Manufacture of Indian Made Foreign Liquor utilizing Extra Neutral Alcohol obtained from Molasses as fermentative base.
(b)Manufacture of Indian Made Foreign Liquor utilizing Extra Neutral Alcohol obtained from Grains as fermentative base.
(c)Manufacture of Indian Made Foreign Liquor utilizing Extra Neutral Alcohol obtained from both Molasses and Grains or Extra Neutral Alcohol obtain from any other Fermentative base as notified by the Government from time to time.
Part-II Provisions Relating to Notification and Grant of Licence to a Manufactory