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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(xvi) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(xvi)take into custody the abandoned, stray, rescued, confiscated or seized cows from the concerned local bodies, other competent authorities or courts after due authorisation in accordance with law for the time being in force and maintain them or get them maintained properly;