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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(4) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(4)In case a Secretary is in the charge of more than one Gram Panchayat the B.D.O./Executive Officer while informing the Mukhiya of concerned Gram Panchayats, shall fix the days of every week on which he/she shall be present in any particular Gram Panchayat and in such cases he/she shall mark his/her signature only for those days only.