Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(ix) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(ix)'Mineral Mixtures' means the Mixtures of nutritionally essential minerals in the form of free flowing power thoroughly mixed and completely by homogenised which is free from adulterants, insects or fungus infestation and undesirable odour;