Section 3(4)(a) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4)(a) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(a)With regard to the taking over of Elementary Schools other than those mentioned in sub-sections (1) and (3) there shall be a District Committee in each district which shall examine the feasibility of taking over of such schools by the State Government and which shall consist of the following members:-

(i)Deputy Development Commissioner/Administrator, District Board- Chairman.

(ii)District Superintendent of Education-Secretary.

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State of Bihar - Subsection

Section 3(4)(a) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976