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State of Tamilnadu - Section

Section 58B in Alagappa University Act, 1985

58B. Report on colleges.

- The Syndicate shall, at the end of every three years from the date of commencement of the Tamil Nadu Universities Laws (Amendment) Act, 2002, submit a report to the Government on the condition of constituent, affiliated and. approved colleges within the University area. The Government shall take such action on it as they deem fit.