Kerala High Court
Dr.P.K.Asok M.D vs The Principal Secretary To Govt on 3 June, 2009
Author: T.R.Ramachandran Nair
Bench: T.R.Ramachandran Nair
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP.No. 2236 of 2001(N)
1. DR.P.K.ASOK M.D.
... Petitioner
Vs
1. THE PRINCIPAL SECRETARY TO GOVT
... Respondent
For Petitioner :SRI.K.V.KUMARAN
For Respondent :SRI.P.SUKUMARAN NAYAR(SR.)
The Hon'ble MR. Justice T.R.RAMACHANDRAN NAIR
Dated :03/06/2009
O R D E R
T.R. Ramachandran Nair, J.
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O.P.No. 2236 of 2001-N
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Dated this the 3rd day of June, 2009.
JUDGMENT
Learned counsel for the petitioner submitted that the grievances of the petitioner have all been redressed and he was posted as Vice Principal of the Ayurveda College, Trivandrum as per Order No.E2/4160/08/AVC dated 18.6.2008. It is therefore submitted that no further orders are required in the writ petition.
The writ petition is therefore closed.
(T.R. Ramachandran Nair, Judge.) kav/