Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 34] [Entire Act] State of Bihar - Section Section 19 in The Bihar Prohibition And Excise Act, 2016 19. Powers of the Board. - The Board of Revenue shall have the power to exercise such authority as may be delegated to it by the State Government.
