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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(4) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(4)It shall come into force on such date as the Government, may by notification appoint and they may appoint different dates for different provisions or different chapters.