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State of Madhya Pradesh - Section

Section 74 in The M.P. State Dental Council Rules, 1969

74. Non-pensionable services of the Registrar.

- The services of the Registrar and other servants shall be non-pensionable but shall have the benefit of Contributory Provident Fund, the Council contributing at the rate of 6 ¼ percent of the substantive pay of the servant.