Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Kamal Kukreja vs Mcd, Gnct Delhi on 8 November, 2012

                            Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi­110066
                    Telefax:011­26180532 & 011­26107254 website­cic.gov.in


                             Appeal: No. CIC/DS/A/2012/001160


Appellant /Complainant         :       Shri Kamal Kukreja, Delhi      

Public Authority               :       North Delhi Municipal Corporation, N.Delhi 
                                       (Sh. C.V.Adyalkar, AO(Health), Dr. Rakesh Kumar
                                       Wadhwa, Addl.MS/CPIO & Dr. S.Kumar, Addl.MS) 

Date of Hearing                :       08 November 2012 


Date of Decision               :       08 November  2012
  
Facts:­ 

1. Applicant submitted RTI application dated 21 January 2012 before the CPIO,  MCD, New Delhi to seek information pertaining to the rules and  promotion prospects  governing   Plaster   assistant   along   with   the   number   of   vacant   posts   for   Plaster  Technician and seniority list as well as duties.  

2. Vide CPIO  order dated 6 March 2012, the RTI application was transferred to  the C:PIOs of the six hospitals under MCD.

3. Appellant was provided information vide CPIO order dated 4April 2012 by the  CPIO, HRH. 

4. Meanwhile Appellant preferred appeal dated 21 March 2012 before the First  Appellate Authority.

5. Vide   FAA   order   dated   7   May   2012,   the   CPIO   was   directed   to   provide   a  photocopy of the recruitment rules after the appellant had deposited Rs. 4 for   the  information that was held in two pages. 

6. Being aggrieved and not being satisfied by the information provided to him vide  the above orders, appellant preferred second appeal before the Commission. 

Appeal: No. CIC/DS/A/2012/001160     

7. Matter was heard today.  Both parties as above appeared in person and made  sub missions. 

Decision notice 

8. CPIO,   SDNH   has   confirmed   that   he   has   also   provided   information   to   the  appellant vide his order of 4 April 2012 regarding the post of Plaster Assistant and  stated that the other hospitals do not have such post. Commission directs the CPIO,  MCD to refund the amount of Rs. 4/­ within  one week of receipt of order.  With these  directions the case is closed. 

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri KamalKukreja  87, 3rd. Floor,  Old Gupta Colony,  Delhi­110009
2. The CPIO Administrative Officer (Health) North Delhi Municipal Corporation  Health Department, Dr. S.P. Mukherjee Civic Centre, 19th Floor, J.L.N. Marg Minto Road, NewDelhi­110002
3. The Appellate Authority Dy. Commissioner (Health) North Delhi Municipal Corporation  Appeal: No. CIC/DS/A/2012/001160      Health Department, Dr. S.P. Mukherjee Civic Centre, 19th Floor, J.L.N. Marg Minto Road, NewDelhi­110002        Appeal: No. CIC/DS/A/2012/001160