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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(viii) in Tamil Nadu Business Facilitation Act, 2018

(viii)redress the grievances of enterprises, if any, associated with the process of securing clearances and incentives under this Act and the rules made thereunder.