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[Cites 0, Cited by 2] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in The Anna University Act, 1978

(2)For the purpose of sub-section (1), the Committee shall consist of three persons, of whom one shall be nominated by the Syndicate, one shall be nominated by the Academic Council, and one shall be nominated by the Chancellor:Provided that the person so nominated shall not be a member of any of the authorities of the University.