National Green Tribunal
Tribunal On Its Own Motion Re Monikhal vs State Of West Bengal Through Chief ... on 4 May, 2022
Item No. 10 Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
(Through Video Conferencing)
Original Application No.66/2021/EZ
Tribunal on its own Motion
Re: Monikhal Canal Applicant(s)
Versus
State of West Bengal & Ors. Respondent(s)
Date of hearing: 04.05.2022
CORAM: HON'BLE MR. JUSTICE B. AMIT STHALEKAR, JUDICIAL MEMBER
HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER
For Applicant(s) : Suo motu
For Respondent(s) : Mr. Soumitra Mukherjee, Advocate for R-5 (in virtual),
Mr. Sibojyoti Chakraborty, Advocate for R-4 and State
Respondents,
Ms. Paushali Banerjee, Advocate for R-3 (in virtual),
Mr. Rajib Ray, Advocate for R-6, CPCB (in virtual),
Mr. Prithwish Basu, Advocate for R-7 (in virtual),
Mr. Indranil Biswas, Advocate for R-8
ORDER
1. Mr. Sibojyoti Chakraborty, learned Counsel for State Respondents as well as Kolkata Municipal Corporation prays for and is granted further two weeks-time for filing affidavit in pursuance of direction in paragraph no. 15 of our order dated 10.03.2022.
2. List on 27.05.2022.
..................................... B. Amit Sthalekar, JM ................................... Saibal Dasgupta, EM May 04, 2022, Original Application No.66/2021/EZ BD 1