Section 16 in The Basumati Private Limited (Acquisition Of Undertaking) Act, 1974
16. Power to remove difficulties. -
If any difficulty arises in giving effect to the provisions of this Act, the state Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:Provided that no such order shall be made after the expiry of a period of two years from the commencement of this Act.
