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State of Madhya Pradesh - Section

Section 81 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

81. Day for sale and limitation.

- Save in the case of property of the kind described in sub-rule (2) of rule 53, no sale hereunder shall, without the consent in writing of the defaulter take place-
(a)on Sunday or on any government holidays or on any day declared as a local holiday for the area in which the sale is to be held; and
(b)until after the expiration of at least fifteen days from the date on which the proclamation thereof was made.